Supreme Court - Daily Orders
Radhe Shyam Agarwal vs State Of West Bengal on 26 September, 2014
Bench: M.Y. Eqbal, Pinaki Chandra Ghose
ITEM NO.11 COURT NO.12 SECTION IIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) Nos.7146-7147/2014
(Arising out of impugned final judgment and order dated 20/08/2014
in CRR No.718/2013, and CRR No.3431/2012 passed by the High Court
Of Calcutta)
RADHE SHYAM AGARWAL & ORS. Petitioner(s)
VERSUS
STATE OF WEST BENGAL & ANR. Respondent(s)
(With appln. (s) for exemption from filing c/c of the impugned
judgment and stay and office report)
Date : 26/09/2014 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.Y. EQBAL
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
For Petitioner(s) Mr. Pradeep Ghosh, Sr. Adv.
Mr. Nakul Dewan, Adv.
Mr. Pradhuman Ghohil, Adv.
Mr. Vikash Singh,Adv.
Ms. Taruna Singh, Adv.
Ms. Jaikriti S. Jadeja, Adv.
Ms. Prabuddha Sharma, Adv.
For Respondent(s) Mr. Subhasish Bhowmick,Adv.
Ms. Niti Luthra, Adv.
UPON hearing the counsel the Court made the following
O R D E R
The special leave petitions are dismissed.
(SANJAY KUMAR) (SNEH LATA SHARMA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Sanjay Kumar
Date: 2014.09.26
17:11:25 IST
Reason: