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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(12) in Bihar Public Service Commission (Limitation of Functions) Regulations, 1957

(12)the re-employment of retired Government servants to posts borne on the cadre of the same service to which they belonged before their retirement or to posts in other departments, requiring the same qualifications and involving responsibilities of the like importance.