Central Administrative Tribunal - Kolkata
Nsic Limited Retired Employees ... vs M/O Micro Small And Medium Enterprises on 18 July, 2019
■'
1
/
'JB
<* i-
\
CENTRAL ADMINISTRATIVE TRIBUNAL
KOLKATA BENCH
KOLKATA
O.A/350/930/2016 Date of Order^ 18.07.2019
Coram: Hon'ble Ms. Bidisha Banerjee, Judicial Member
Hon'ble Dr. (Ms.) Nandita Chatterjee, Administrative Member
3. National Small Industries Corporation Ltd.
Retired Employees' Association, a registered
: association having its office at 107;
Brahmanpara, P.0 Baltikuri, Howrah 711113.
2. The President National Small Industries
Corporation Ltd. Retired Employees' Association,
-: having office at 107, Brahmanpara, P.0
Baltikuri, Howrah 711113.
3. The . -ip^rieVal^ "Se''Gf,eifcary;7^ National Small
Induces ComoraHg.n L&^Retired Employees'
Asspbiatipn^^ Ir^^tered ^ ass^ation having
\ office afMO?;, IBrahmlnpara/' P?G Baltikuri,
\
\
-4.Ajit I^M^i^^fepriiite B&isin Chandra
l 3>as, ocgpJtion retired
service ,'fh,ofd(erf pf ^Natiohal Sn|kll| Industries
"ftorporation^J^d., \||s%nt of Village & Post
Office Mosat,^'District Hobghly,/ Calcutta -
712701. V" .'A / /
/■
-■Applicants.
...Sf
''-versus A*'
■x *• 'L-t svs>, * « *<■
? 1. The Union of India, through the Secretary
Ministry of Micro, Small and Medium Enterprises,
Government of India, Udyog Bhawan, Rafi Marg,
New Delhi 110011.
2. The National Small Industries Corporation Ltd., a
Government of India Enterprise through the
Chairman & Managing Director "NSIC Bhawan",
Okhla Industrial Estate, New Delhi 110020 also
having its office at 206, Abdul Hamid Street, 7th
floor, Calcutta 700069 and at Baltikuri, Howrah
711113, the last mentioned offices being within the
jurisdiction of this Hon'ble Court.
3. The Secretary, Ministry of Personnel, Public
Grievances & Pensions, Department of Pensions &
Pensioners Welfare, Government of India Lok
Nayak Bhawan, Khan Market, New Delhi 110003.
--Respondents
Bj
Wt • 'T iltgggS'V;
AHBK8
itV_"
t.
■f
' '<\
•*
>•
Si ££2
- V-^T-. .• >.0 -
*r
sSft'
A
j
■■- r •-,;'-Vj
'**■: •.•• Tl 2
■■:;$
.*•:
.: For The Applicant(s): Mr. S. Samanta, counsel
Mr. D. Mukherjee, counsel
For The Respondent(s): Ms. S. Mishra, counsel
ORDER (Oral)
r.1. ;5 Per- Ms. Bidisha Baineriee. Member (J)- t > Ld. counsel for both sides are present.
2.. At hearing, Ld. counsel for the applicant seeks liberty ;to withdraw the present 0,A to file afresh, challenging appropriate orders and implead 61 necessary, parties.
3: Accordingly, the 0.A is disposed of as withdrawn with the aforesaid
%
liberty. No costs. m %
■ s ts* %
'^W
\
% \
i \
.5
' .'V
* -fT \
m.. w *.v t
if: r to??:
t.«e-«*p* t . .Jpidisha Ban^r^e)
(Nandita Chatterjeefc Member (A) f g| Ilember (J) ' O' . i.
■mWs^f;
%. mP w& :»•■ $ ■' f ss \ • x y *.\\ /:
f »\> • / f* sA--»•-*• <■** :
. * .A • •