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Central Administrative Tribunal - Kolkata

Nsic Limited Retired Employees ... vs M/O Micro Small And Medium Enterprises on 18 July, 2019

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                                           CENTRAL ADMINISTRATIVE TRIBUNAL
                                               KOLKATA BENCH
                                                  KOLKATA
           O.A/350/930/2016                                                                        Date of Order^ 18.07.2019
           Coram:        Hon'ble Ms. Bidisha Banerjee, Judicial Member
                         Hon'ble Dr. (Ms.) Nandita Chatterjee, Administrative Member


                                    3. National Small Industries Corporation Ltd.
                                       Retired Employees' Association, a registered
                                     : association having    its   office  at   107;
                                       Brahmanpara, P.0 Baltikuri, Howrah 711113.
                                    2.    The President National Small Industries
                                         Corporation Ltd. Retired Employees' Association,
                             -:          having office at 107, Brahmanpara, P.0
                                         Baltikuri, Howrah 711113.
                                    3. The . -ip^rieVal^ "Se''Gf,eifcary;7^ National Small
                                     Induces ComoraHg.n L&^Retired Employees'
                                     Asspbiatipn^^ Ir^^tered ^ ass^ation having
                                   \ office afMO?;, IBrahmlnpara/' P?G Baltikuri,
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                                   -4.Ajit I^M^i^^fepriiite B&isin Chandra
                                   l 3>as,                              ocgpJtion retired
                                      service ,'fh,ofd(erf pf ^Natiohal Sn|kll| Industries
                                     "ftorporation^J^d., \||s%nt of Village & Post
                                      Office Mosat,^'District Hobghly,/ Calcutta -
                                      712701.                   V" .'A / /
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                                                                                                             -■Applicants.
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                                                      ''-versus                             A*'

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                         ?         1. The Union of India, through the Secretary
                                    Ministry of Micro, Small and Medium Enterprises,
                                    Government of India, Udyog Bhawan, Rafi Marg,
                                    New Delhi 110011.
                                   2. The National Small Industries Corporation Ltd., a
                                    Government of India Enterprise through the
                                    Chairman & Managing Director "NSIC Bhawan",
                                    Okhla Industrial Estate, New Delhi 110020 also
                                    having its office at 206, Abdul Hamid Street, 7th
                                    floor, Calcutta 700069 and at Baltikuri, Howrah
                                    711113, the last mentioned offices being within the
                                    jurisdiction of this Hon'ble Court.
                                   3. The Secretary, Ministry of Personnel, Public
                                    Grievances & Pensions, Department of Pensions &
                                    Pensioners Welfare, Government of India Lok
                                    Nayak Bhawan, Khan Market, New Delhi 110003.
                                                                                                            --Respondents
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                      .: For The Applicant(s):                                          Mr. S. Samanta, counsel
                                                                                        Mr. D. Mukherjee, counsel

                             For The Respondent(s):                                    Ms. S. Mishra,                                 counsel


                                                                                        ORDER (Oral)

r.1. ;5 Per- Ms. Bidisha Baineriee. Member (J)- t > Ld. counsel for both sides are present.

2.. At hearing, Ld. counsel for the applicant seeks liberty ;to withdraw the present 0,A to file afresh, challenging appropriate orders and implead 61 necessary, parties.


                             3:       Accordingly, the 0.A is disposed of as withdrawn with the aforesaid
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                             liberty. No costs.                                                             m                                                          %
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(Nandita Chatterjeefc Member (A) f g| Ilember (J) ' O' . i.

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