Punjab-Haryana High Court
State Of Haryana And Another vs Adesh Partap Singh And Others on 6 August, 2013
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB & HARYANA
AT CHANDIGARH
RFA No. 3023 of 2005(O&M)
Date of Decision:. 06.08.2013
State of Haryana and another
... Appellants
vs.
Adesh Partap Singh and others
... Respondents
CORAM:HON'BLE MR. JUSTICE RAJESH BINDAL Present:- Mr. D.D. Gupta, Addl. AG Haryana.
Mr. Sachin Kadian, Advocate for Mr. M.L. Sharma, Advocate for the respondents.
RAJESH BINDAL,J For orders, see detailed reasons recorded in a separate order passed today in RFA No. 117 of 2002, titled as State of Haryana Vs. Balbir Singh and others.
06.08.2013 ( Rajesh Bindal)
Jiten Judge
Sharma Jiten
2013.08.22 10:25
I attest to the accuracy and
integrity of this document
High Court Chandigarh