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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(2)(iii) in Rajasthan Minor Mineral Concession Rules, 2017

(iii)a valid no dues certificate of transferor, transferee and their family members from the Mining Engineer or Assistant Mining Engineer concerned if they holds or has held any mineral concession, royalty collection contract or excess royalty collection contract in the State: