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State of Kerala - Section

Section 13 in Calicut University Act, 1975

13. The Controller of Examinations.

(1)the controller of Examinations shall be a whole-time salaried officer of the University and shall be appointed by the Syndicate for such period and on such terms as may be prescribed by the Statutes.
(2)The Controller of Examinations shall exercise such powers and perform such duties as may be prescribed by the Statutes.