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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(1)(a) in The U.P. Avas Evam Vikas Parishad Adhiniyam, 1965

(a)has any share or interest of the nature described in clause (e) clause (f) of section 4 in respect of any matter, or