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[Cites 0, Cited by 0] [Section 16(7)] [Section 16] [Entire Act]

State of Gujarat - Subsection

Section 16(7)(c) in Gujarat State Council for Physiotherapy Act, 2011

(c)whether necessary facilities in respect of staff, equipments, accommodation, training and other facilities to ensure proper functioning of the institution or conducting the new courses of study or training or accommodating the increased admission capacity have been provided or would be provided within the time limit specified in the scheme;