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State of Andhra Pradesh - Section

Section 9 in Andhra Pradesh Allopathic Private Medical Care Establishments (Registration and Regulation) Rules, 2007

9. Display of rates.

(a)The Establishment shall display the rates charged for each type of service provided by them, for the benefit of the patients at the reception counter in both the local and English language. The list of minimum services for which rates are to be displayed are given in Appendix - III.
(b)A copy of such list shall be sent to the Registering Authority by 1st of June every year for record.
(c)The details of services and rates shall be explained to the patients or their attendants at the time of admission without any ambiguity.