Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Punjab - Subsection

Section 18(2)(viii) in The East Punjab Refugees Rehabilitation (Buildings and Building sites) Act, 1948

(viii)conditions with regard to the buildings to be erected on sites sold or leased under this Act.