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[Cites 0, Cited by 0] [Section 35(7)] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(7)(c) in The Prevention of Food Adulteration Rules, 1955

(c)as far as practicable, in such style or type of lettering as to be boldly, clearly and conspicuously present in distinct contrast to the other type, lettering or graphic material used on the package, and shall be printed or inscribed on the package in a colour that contrasts conspicuously with the background of the label: