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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(2)(d) in The Rajasthan Law And Judicial Department Manual, 1952

(d)to represent Government in all suits, appeals, revision, references and other proceedings of civil nature in which Government is a party in the High Court;