Central Information Commission
Mr. Prakash M Wali vs Ministry Of Culture on 6 July, 2011
CENTRAL INFORMATION COMMISSION
Club Building (Near Post Office)
Old JNU Campus, New Delhi - 110067
Tel: +91-11-26161796
Decision No. CIC/SM/C/2011/000174/SG/13292
Complaint No. CIC/SM/C/2011/000174/SG
Relevant facts emerging from the Complaint:
Complainant : Mr. Prakash M Wali
Residing At No. 7, 9th Cross,
Nagadevanahalli, Janabharathi Post,
Bangalore
Respondent : Mr. V. P. Sharma
CPIO & Consultant, Indira Gandhi National Centre for the Arts, Janpath, CV Me&s, New Delhi- 110009 RTI application filed on : 26.03.2010 PIO replied to application on : No reply received Complaint filed on : 09.02.2011 Information Sought:
Name, Designation and Date of initial appointment of "existing staff, working on contract/temporary basis" as on 30.06.2009 at IGNCA SRC, New Delhi as per records maintained at HQ office, in reference to HQ office letter F. No. 3/19/2009-SD/AM dated 10.06.2009 and F. No. 3/19/2009-SD/AM dated 16.07.2009.
Grounds for Complaint:
No information received from the Respondent.
Relevant Facts emerging during Hearing:
The following were present Complainant: Absent;
Respondent: Mr. V. P. Sharma, CPIO & Consultant;
The Complainant has sent a letter dated 29/06/2011 through the PIO stating that he has received the information satisfactorily and does not wish to pursue the complaint.
Decision:
The Complaint is disposed.
This decision is announced in open chamber. Notice of this decision be given free of cost to the parties. Any information in compliance with this Order will be provided free of cost as per Section 7(6) of RTI Act.
Shailesh Gandhi Information Commissioner 06 July 2011 (In any correspondence on this decision, mention the complete decision number.) (SH)