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State of Jharkhand - Section

Section 60 in The Jharkhand Agricultural Produce Markets Rules, 2000

60. Copy of proceeding of meeting.

- [A copy of the proceeding of every meeting of the Market Committee shall be forwarded to the Assistant Director and the Managing Director of the Board or the officer authorised by him in this behalf.] [Substituted by G.S.R. 12A dated 26.9.1993.]