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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 5(2)(c) in Jammu and Kashmir Co-Operative Societies Act, 1989

(c)membership to be open to all such persons ordinarily residing within the area of operation of the Society who can make use of the services offered by the Society;