Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Karnataka - Section Section 10 in Karnataka Marriages (Registration and Miscellaneous Provisions) Act, 1976 10. Agreement for giving or taking to be void. - Any agreement whether written or otherwise for giving or taking of dowry shall be void.
