Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 215(4)] [Section 215] [Entire Act]

State of Gujarat - Subsection

Section 215(4)(a) in The Gujarat Panchayats Act, 1993

(a)by giving or tendering the bill or writ to the person to whom it is addressed; or