Calcutta High Court
Radha Krishna Rai vs Allahabad Bank & Ors on 11 August, 2009
Author: Sengupta
Bench: Sengupta
APO No. 747 of 1999
WP No.1277 of 1989
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
RADHA KRISHNA RAI
Versus
ALLAHABAD BANK & ORS.
BEFORE:
The Hon'ble JUSTICE SENGUPTA
The Hon'ble JUSTICE MD. ABDUL GHANI Date : 11th August, 2009.
The Court : In spite of second call, none appears. This is an old matter. Therefore, this appeal is dismissed for default.
Interim order, if any, is vacated.
(SENGUPTA, J.) (MD. ABDUL GHANI, J.) sd/