Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 57 in The Rajasthan Medical Rules, 1957 57. Moneys as required for day to day expenditure may be retained by the Registrar, but all such moneys shall be kept ins such safe custody ass the Council may direct.
