Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act] State of Maharashtra - Subsection Section 20(1)(g) in The Maharashtra Metropolitan Region Development Authority Act, 2016 (g)all money received by the Authority from the disposal of lands, buildings and other properties, moveable and immoveable, and other transactions ;