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State of Bihar - Section

Section 156 in Bihar Chaukidari Manual

156.

The chaukidar shall attend the muster parades at the thana weekly and shall there furnish the information required of him.The Rules regarding the holding of thana muster parades are contained in the [Bengal Police Code] [See now, Bihar Police Manual, Volume I (Rule 110).]. The chaukidar shall give prompt information at the thana of any outbreak of small-pox, cholera or plague or the occurrence of an unusual amount of illness very much above the normal for the time of the year and, if so required by the Officer-in-Charge of the thana to the nearest Health Inspector or Dispensary Doctor employed either by the Provincial Governments or the District Board.