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Delhi High Court - Orders

Ms Jbmd Enterprises Through Its Partner ... vs The Sr Dy Cgda And & Ors on 8 August, 2024

Author: Tushar Rao Gedela

Bench: Tushar Rao Gedela

                                          $~37
                                          *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          +           W.P.(C) 10995/2024
                                                      MS JBMD ENTERPRISES THROUGH ITS PARTNER
                                                      DEEPAK KUMAR THAKUR                 .....Petitioner
                                                                                         Through:                Mr. A.K. Mishra, Mr. Sudhanshu
                                                                                                                 Dwivedi, Mr. Anik Srivastava, Mr.
                                                                                                                 Arpit Mishra, Mr. Manoj Kumar, Mr.
                                                                                                                 Rahul and Mr. Aman Kumar Thakur,
                                                                                                                 Advocates
                                                                                                                 Mr. Amar, Legal Assistant.
                                                                                         versus

                                                      THE SR DY CGDA AND & ORS                                                    .....Respondents
                                                                                         Through:                Mr. Vikram Jaitely, CGSC with Ms.
                                                                                                                 Shreya Jetly and Mr. Hussain Taqvi,
                                                                                                                 Advocates for R-1 to 4 & 6.
                                                      CORAM:
                                                      HON'BLE THE ACTING CHIEF JUSTICE
                                                      HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
                                                                                         ORDER

% 08.08.2024

1. After some arguments, learned counsel for the petitioner wishes to withdraw the present writ petition.

2. Accordingly, the present writ petition is disposed of.

ACTING CHIEF JUSTICE TUSHAR RAO GEDELA, J AUGUST 8, 2024 Aj This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/08/2024 at 02:42:28