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State of Tamilnadu - Section

Section 8 in Tamil Nadu Universities Laws (Third Amendment) Act, 2022 .

8. Amendment of section 6.

In section 6 of the Mother Teresa Women's University Act, 1984 (hereafter in this Part referred to as the 1984 Act), in sub-section (1) , in clause (a), the expression "or deaf - mute or suffering from leprosy" shall be omitted.