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[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(3)(b) in The Merchant Shipping (Management for the Safe Operation of Ships) Rules, 2000

(b)Company audit, in order to verify the effective functioning of the Safety Management System for at least three months in the office as well as in ship.