Section 33A(1) in Arunachal Pradesh Municipal Election Rules, 2011
(1)The maximum limit of election expenditure to be incurred by the contesting candidate or his/her authorised agent shall be as under:-(i)for Municipal Class 'A' = Rs. 1,00,000/-(ii)for Municipal Class 'B' = Rs. 75,000/-(iii)for Municipal Class 'C' = Rs. 60,000/-(iv)for Nagar Panchayat = Rs. 50,000/-
