Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30(3)] [Section 30] [Entire Act]

State of Punjab - Subsection

Section 30(3)(i) in Punjab Regional and Town Planning and Development (General) Rules, 1995

(i)the reports of survey analysis of the socio-economic conditions of the planning area and its vicinity and periphery with special reference to the trends of population industries, business, commerce and such other matters as may relate to the planned development;