Supreme Court - Daily Orders
Association Of College And University ... vs State Of Maharashtra . on 11 August, 2017
Bench: Madan B. Lokur, Deepak Gupta
ITEM NO.43 COURT NO.5 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Special Leave Petition (C) No. …....../2017
(@ Diary No(s). 6064/2017)
(Arising out of impugned final judgment and order dated 18-03-2016
in WP No. 966/2016 passed by the High Court Of Bombay At
Aurangabad)
ASSOCIATION OF COLLEGE AND
UNIVERSITY SUPERANNUATED TEACHERS, (MAHARASHTRA) Petitioner(s)
VERSUS
STATE OF MAHARASHTRA & ORS. Respondent(s)
(FOR CONDONATION OF DELAY IN FILING and REFILING AND EXEMPTION FROM
FILING C/C OF THE IMPUGNED JUDGMENT)
Date : 11-08-2017 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. Sanjay Kharde, Adv.
Mr. Prashant Chaudhari, Adv.
Mr. Sunil Kumar Verma, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(MEENAKSHI KOHLI) (SHARDA KAPOOR) COURT MASTER ASSISTANT REGISTRAR Signature Not Verified Digitally signed by MEENAKSHI KOHLI Date: 2017.08.12 12:32:47 IST Reason: