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[Cites 0, Cited by 0] [Section 117(2)] [Section 117] [Entire Act]

State of Haryana - Subsection

Section 117(2)(a) in The Punjab Land Revenue Act, 1887

(a)If the question is one over which a Revenue Court has jurisdiction, the Revenue-officer shall proceed as a Revenue Court under the provisions of the Punjab Tenancy Act, 1887.