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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(6) in Rajasthan private Security Agencies (Regulation) Rules, 2006

(6)The report of the police regarding character and antecedents of a person shall be graded as confidential. It shall be addressed in named cover to a designated officer of the. Security Agency requesting for character and antecedents.