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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Rajasthan - Subsection

Section 51(9) in Rajasthan Public Procurement Rules, 2012

(9)In case of e-tendering, that is to say bid proposals submitted through electronic methods, the same should be submitted in accordance with the procedure outlined in the Instructions to Bidders (ITB).