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[Cites 0, Cited by 0] [Section 14C(1)] [Section 14C] [Entire Act]

State of Himachal Pradesh - Subsection

Section 14C(1)(b) in Himachal Pradesh Passengers and Goods Taxation Act, 1955

(b)conceals the particulars of the transport of the goods or deliberately furnishes inaccurate particulars,