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[Cites 0, Cited by 0] [Section 114C(1)] [Section 114C] [Entire Act]

Union of India - Subsection

Section 114C(1)(j) in Income Tax Rules, 1962

(j)an officer of the Reserve Bank of India, constituted under section 3 of the Reserve Bank of India Act, 1934 (2 of 1934), or of any agency bank authorised by the Reserve Bank of India;