Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 11] [Entire Act] State of Gujarat - Section Section 5 in The Essential commodities act 1955 (5)Every notification issued under sub-section (2) shall be laid, as soon as may be after it is issued, before both Houses of Parliament.]
