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[Cites 0, Cited by 0] [Section 273(1)] [Section 273] [Entire Act]

State of Nagaland - Subsection

Section 273(1)(b) in Nagaland Municipal Act, 2001

(b)Wilfully or negligently break, damage, turn on, open, close, shut off or otherwise interfere with any lock, cock, value, pipe, metre or other work or apparatus belonging to the Municipality