Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 337] [Entire Act] State of Haryana - Subsection Section 337(a) in Punjab Jail Manual (a)to mount guard with fixed bayonet, move briskly on his post with his rifle at "the slope", and not to order arms nor "stand at easy" for more than fifteen minutes in every two hours;