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[Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act]

State of Tamilnadu - Subsection

Section 39(1)(b) in Tamil Nadu Minor Inams (Abolition and Conversion Into Ryotwari) Act, 1963

(b)against his other property, if any, to the same extent to which such claims and liabilities were enforceable against such property immediately before the appointed day.