Karnataka High Court
Log 9 Materials Scientific Private ... vs Teamlease Services Limited on 11 June, 2024
Author: H.T. Narendra Prasad
Bench: H.T. Narendra Prasad
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NC: 2024:KHC:20281
CMP No. 11 of 2024
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 11TH DAY OF JUNE, 2024
BEFORE
THE HON'BLE MR JUSTICE H.T. NARENDRA PRASAD
CIVIL MISC. PETITION NO. 11 OF 2024
BETWEEN:
LOG 9 MATERIALS SCIENTIFIC
PRIVATE LIMITED
A COMPANY INCORPORATED
UNDER THE COMPANIES ACT
HAVING ITS REGISTERED OFFICE AT
SY NO 9, BELLARY ROAD
OFF JAKKUR MAIN ROAD
NEXT TO ADITYA BIRLA NUVO LIMITED
JAKKUR LAYOUT, BYATARAYANAPURA
BENGALURU-560092.
REP. BY ITS AUTHORIZED REPRESENTATIVE
MR. SHAILESH TAVATE
HEAD OF IP
...PETITIONER
(BY SRI. SUSHAL TIWARI N.,ADVOCATE)
Digitally signed by
HEMALATHA A AND:
Location: HIGH
COURT OF
KARNATAKA
TEAMLEASE SERVICES LIMITED
A COMPANY INCORPORATED
UNDER THE COMPANIES ACT
HAVING ITS REGISTERED OFFICE AT
SALARPURIA ASCENT, KORAMANGALA
INDUSTRIAL LAYOUT
JYOTI NIVAS COLLEGE ROAD
KORAMANGALA, BENGALURU 560095.
REP. BY ITS AUTHORISED
REPRESENTATIVE/MANAGING DIRECTOR.
...RESPONDENT
THIS CIVIL MISC. PETITION IS FILED UNDER SECTION
11(5), SECTION 11(6) OF THE ARBITRATION AND
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NC: 2024:KHC:20281
CMP No. 11 of 2024
CONCILIATION ACT 1996, PRAYING TO A) APPOINT A SOLE
ARBITRATOR WITH DIRECTION TO ENTER REFERENCE IN
TERMS OF CLAUSE 15.2 OF COMPLIANCE MANAGEMENT
SERVICE AGREEMENT DATED 09/08/2022 PRODUCED AS
ANNEXURE-B ANS AS PER THE ARBITRATION NOTICE DATED
25/10/2023 ISSUED BY THE PETITIONER AS AT ANNEXURE-E
AND ADJUDICATE THE DISPUTE BETWEEN THE PETITIONER
AND THE RESPONDENT AND ETC.
THIS PETITION, COMING ON FOR ORDERS, THIS DAY,
THE COURT MADE THE FOLLOWING:
ORDER
1. Learned counsel for the petitioner has filed a memo dated 11.06.2024 seeking leave of this Court to withdraw the present petition.
2. Memo dated 11.06.2024 is taken on record.
3. Accordingly, the petition is dismissed as withdrawn.
4. All pending applications, if any, are also disposed of.
Sd/-
JUDGE HA List No.: 1 Sl No.: 15