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State of Uttar Pradesh - Section

Section 27 in The U.P. Co-Operative and Panchayat Audit Service Rules, 1979

27. Regulation of other matters.

- In regard to matters not specifically covered by these rules or orders made or issued thereunder or by special orders, persons appointed in the service shall be governed by the rules, regulations and orders applicable generally to the government servants serving in connection with the affairs of Uttar Pradesh.