Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Rajasthan - Subsection Section 4(xix) in Rajasthan Information Commission (Management) Regulations, 2007 (xix)The Additional Registrar(s) shall have all the powers conferred on a Registrar and will exercise all the functions of the Registrar under his guidance.
