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Union of India - Section

Section 5 in The National Bank For Agriculture And Rural Development General Regulations, 1982

5. Payment of travelling and halting allowances to Directors

.-In addition to the fees to which a Director may be entitled under regulation 4, every such Director travelling in connection with the work of the National Bank shall be reimbursed his travelling and halting expenses if any, on such basis as may be fixed from time to time by the Central Government after consultation with the Reserve Bank.