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State of Rajasthan - Section

Section 8 in Rajasthan State Warehousing Corporation Employees Provident Fund Regulation, 1962

8. [ Rate of Subscription. [Substituted by Notification No. RSWC/Admn./RSWC (EPF) Regulations, 1962/F. 42 (III)/97-98/23089, dated 20-12-2000, Published in Rajasthan Gazette, Part VII, dated 21-12-2000, page 195.]

- The subscriber shall subscribe monthly to the fund at such rate of his pay not less than 10% as may be fixed by him from time to time. Such subscription shall be deducted by the Corporation from the pay payable to the subscriber every month in amounts calculated to the nearest rupee. The Corporation's contribution will remain fixed as provided by Regulation 10.Within the above limits, the subscriber an change the rate of subscription with effect from 1st April of each year.The rate once fixed shall remain unaltered throughout the year.]