Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Assam - Subsection Section 30(d) in The Assam Cinemas (Regulation) Rules, 1960 (d)All doors shall open outwards and there shall be no type of fastening on any door liable to become slipped, dropped, or secured during a performance.
