Section 60(2)(b) in The Employees' Provident Funds Scheme, 1952

[Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act]

Union of India - Subsection

Section 60(2)(b) in The Employees' Provident Funds Scheme, 1952

(b)In the case of a claim for the refund under paragraph 69 or 70, interest shall be payable up to the end of the month preceding the date on which the final payment is authorised irrespective of the date of receipt of the claim from the claimant concerned:

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 60(2)(b) in The Employees' Provident Funds Scheme, 1952