Section 64(2)(n) in Water (Prevention and Control of Pollution) Act, 1974

[Cites 0, Cited by 0] [Section 64(2)] [Section 64] [Entire Act]

State of Telangana - Subsection

Section 64(2)(n) in Water (Prevention and Control of Pollution) Act, 1974

(n)[ the form in which and the time within which the budget of the State Board may be prepared and forwarded to the State Government under section 38; [Substituted by Act 53 of 1988, section 28, for clause (n) (w.e.f. 29-9-1988).]

(nn)the form in which the annual report of the State Board may be prepared under section 39;]

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State of Telangana - Subsection

Section 64(2)(n) in Water (Prevention and Control of Pollution) Act, 1974