Section 24 in The Goa, Daman and Diu Ancient Monuments and Archaeological Sites and Remains Act, 1978
24. Chapter not to apply in case of certain antiquities or class of antiquities.
- The provisions of this Chapter shall not apply in the case of antiquities or class of antiquities in respect of which a notification has been issued by the Central Government under sub-section (1) of section 25 of the Ancient Monuments and Archaeological Sites and Remains Act, 1958 (Central Act 24 of 1958).
