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[Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act]

State of Punjab - Subsection

Section 55(1)(b) in The Punjab Town Improvement Act, 1922

(b)that such lamps, lamp-posts, and other apparatus as the municipal committee deem necessary for the lighting of such street and as ought to be provided by the trust have been so provided, and