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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(1)(g) in The Himgiri Nabh Vishwavidyalaya (University in the Sky) Act, 2003

(g)to make provision for the advancement of education in distance and alternate learning systems and other areas mentioned in Section 6;