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[Cites 0, Cited by 0] [Section 115A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 115A(3) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(3)matters relating to the functions of the Bhumi Prabandhak Samitis as laid down in Section 28-B of the U.P. Panchayat Raj Act, 1947, in so far they appear necessary for the purposes of the Act.]