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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11(b) in Andhra Pradesh Planning and Architecture Common Entrance Test (PACET) for entry into 5 year B.Arch, and 4 year B.Plng. and other related courses Rules, 2004

(b)Constitution of Committee of PACET-AC. - The Committee of PACET-AC shall be constituted by the Association of Private Un-Aided Colleges with eminent members and academicians representing the discipline included for the test. A member of this committee shall be appointed as Convener of the Committee of PACET-AC to discharge functions as assigned by the Committee of PACET-AC.