Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Kerala - Subsection

Section 24(2)(e) in Kerala Buildings Tax Act, 1961

(e)the powers and duties of assessing authorities, appellate authorities and other officers under this Act, the relation of such authorities to each other and the condition of service of such authorities;